Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(1) in The Tamil Nadu Canals and Public Ferries Act, 1890

(1)The [State] Government may, by notification in the [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.], declare that any ferry, not being a public ferry, shall be subject to any rules made by them under this section for the purpose of securing the safety of passengers conveyed across the ferry.