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State of Haryana - Section

Section 8 in The Haryana Board of School Education Act, 1969

8. Office of certain members to be declared vacant.

- Where any member -
(a)ceases to have the qualification on the basis of which he becomes such member, or
(b)absents himself, without permission of the Chairman of the Board, from three consecutive meetings thereof,
the Board shall declare his office to be vacant.