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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(1)(a) in The Delhi School Education Rules, 1973

(a)The managing committee of a recognised aided school shall consist of not more than fifteen members; and the managing committee of a recognised unaided school shall consist of not more than twenty-one members;