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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(c) in Maharashtra Local Authority Members' Disqualification Act, 1986

(c)[* * *] [Clause (c) deleted by Maharashtra 50 of 2006 section 2(8) (w.e.f. 19-10-2006).]