Madhya Pradesh High Court
Lajjaram [D] Lr'S Puttulal And Ors. vs Ramdeen And Ors. on 18 November, 2014
S.A. No.996/2005 (Lajjaram [D] Through LR's Vs Ramdeen & Others) 18.11.2014 None present for the appellants. None present for the appellants, even in the second round, when the case is called.
It seems that appellants are not interested to prosecute this second appeal, which is accordingly dismissed for non- prosecution.
(M.C. Garg) Judge sh/-