Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(1)(b) in Children's University Act, 2009

(b)divert the use of any earmarked fund for a purpose other than that for which it was originally earmarked;