Madras High Court
M.Chinnaponnu vs Mr.A.Saravanan on 21 March, 2024
Bench: R.Subramanian, T.V.Thamilselvi
Cont.P.No.2668 of 2022
THE HIGH COURT OF JUD ICATURE AT MADRAS
Dated : 21.03.2024
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
AND
THE HONOURABLE MRS. JUSTICE T.V.THAMILSELVI
Contempt Petition No.2668 of 2022
M.Chinnaponnu ...Petitioner
Vs.
1.Mr.A.Saravanan,
Tahsildar, Veppanthattai Taluk,
Perambalur District.
2.Mr.R.Sekar,
The Block Development Officer,
Veppanthattai Town and Taluk,
Perambalur District. ...Respondents
Prayer: Contempt Petition filed under Section 11 of Contempt of Courts
Act, 1971 seeking to punish the respondents for their willful and flagrant
violation of the order dated 09.07.2021 in W.P.No.14149 of 2021.
For Petitioner : Mr.C.Prabakaran
For Respondents : Mr.A.Selvendran
Special Government Pleader
Ms.Shruthi, Advocate Commissioner
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https://www.mhc.tn.gov.in/judis
Cont.P.No.2668 of 2022
ORDER
(Order of the Court was made by R.SUBRAMANIAN, J.) The Advocate Commissioner appointed by this Court has filed a report. It shows that the encroachments have been removed by the respondents
2.Mr.C.Prabakaran, learned counsel for the petitioner would however, submit that one encroachment has been left out. The Advocate Commissioner would state that the encroacher has produced a de-patta standing in her name and hence, the occupation by her cannot be treated as an encroachment.
3.In view of the substantial compliance of the order, this Contempt Petition is closed.
4.The 2nd respondent will pay a sum of Rs.25,000/- to the Advocate Commissioner as additional remuneration within 10 days from today.
(R.S.M., J.) (T.V.T.S, J.) 21.03.2024 kkn Internet:Yes/No Index:Yes/No Speaking/Non-speaking order Nuetral Citation :Yes/No 2/4 https://www.mhc.tn.gov.in/judis Cont.P.No.2668 of 2022 To:-
1.Mr.A.Saravanan, Tahsildar, Veppanthattai Taluk, Perambalur District.
2.Mr.R.Sekar, The Block Development Officer, Veppanthattai Town and Taluk, Perambalur District.3/4
https://www.mhc.tn.gov.in/judis Cont.P.No.2668 of 2022 R.SUBRAMANIAN, J.
and T.V.THAMILSELVI, J.
KKN Contempt Petition No.2668 of 2022 21.03.2024 4/4 https://www.mhc.tn.gov.in/judis