Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(3) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 (3)The owner or occupier or any other person shall not obstruct or cause any obstruction t© the entry of a person empowered or authorised under this section into or upon any land or building or shall not molest such person after such entry for inspection.
