Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax,Vadodra vs M/S Bell Granite Ceramics Ltd on 25 April, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.17 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No......./2016
(CC No(s).7290/2016)
(Arising out of impugned final judgment and order dated 02/11/2015
in TA No.802/2015 passed by the High Court Of Gujarat At Ahmedabad)
PR. COMMISSIONER OF INCOME TAX,VADODRA Petitioner(s)
VERSUS
M/S BELL GRANITE CERAMICS LTD Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 25/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. S.A. Haseeb,Adv.
Ms. Anil Katiyar,Adv.
For Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
To be notified after disposal of SLP(C)No. 24747 of 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.04.26 16:30:35 IST Reason: