Section 14 in The Jammu and Kashmir State Forest Corporation Act, 1978
14. Functions of the Corporation.
- Subject to the provisions of this Act, and to any general or special directions of the Government, the functions of the Corporation shall be,-(a)to undertake removal and disposal of trees and exploitation of forest resources entrusted to it by the Government;(b)to undertake research programmes relating to forests and forest products and render technical advice to Government on matters relating to forestry;(c)to manage, maintain and develop such forests as are transferred or entrusted to it by the Government till these are handed back to the Government; and(d)to perform, such functions as the Government may from time to time require.
