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[Cites 0, Cited by 0] [Section 248(1)] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(1)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

(ii)Dress for formal occasions-Khakhi peak cap with badge. Khaki shirt whistle with blue lanyard, Khakhi trousers, brown cross belt with white metal fittings, khakhi socks and brown boots;