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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(1)(a) in The Bharathiar University Act, 1981

(a)on the recommendation of not less than two-thirds of the member of the [Syndicate] [Substituted by Tamil Nadu Act 20 of 1985.], remove by an order in writing made in this behalf the name of any person from the register of graduates; or