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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Puducherry - Subsection

Section 27(1) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(1)Any application made, appeal preferred, or proceedings taken, under this Act by or against any person, may, in the event of his death, be continued by or against his legal representatives.