Delhi High Court - Orders
Ram Chandra Vaishnav Through Pairokar vs State (Nct Of Delhi) /Eow on 16 September, 2020
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2685/2020, and CRL.M. (BAIL) 8021/2020 and
CRL.M.A. 12736/2020 (exemption)
RAM CHANDRA VAISHNAV THROUGH PAIROKAR
..... Petitioner
Through: None
versus
STATE (NCT OF DELHI) /EOW ..... Respondent
Through: Mr. Mukesh Kumar, APP for State
with SI Kulbir, P.S. EOW
Mr. Sanjay Kumar Singh, Advocate
for Yes Bank
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 16.09.2020
1. The Court Master has received a telephonic request from the learned counsel for the petitioner for a V.C. hearing in the present case.
2. At his request, list on 18.09.2020.
MANOJ KUMAR OHRI, J SEPTEMBER 16, 2020 na