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Delhi High Court - Orders

Ram Chandra Vaishnav Through Pairokar vs State (Nct Of Delhi) /Eow on 16 September, 2020

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     BAIL APPLN. 2685/2020, and CRL.M. (BAIL) 8021/2020 and
      CRL.M.A. 12736/2020 (exemption)
      RAM CHANDRA VAISHNAV THROUGH PAIROKAR
                                                 ..... Petitioner
                      Through: None

                          versus

      STATE (NCT OF DELHI) /EOW                      ..... Respondent
                    Through: Mr. Mukesh Kumar, APP for State
                              with SI Kulbir, P.S. EOW
                              Mr. Sanjay Kumar Singh, Advocate
                              for Yes Bank

      CORAM:
      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

                          ORDER

% 16.09.2020

1. The Court Master has received a telephonic request from the learned counsel for the petitioner for a V.C. hearing in the present case.

2. At his request, list on 18.09.2020.

MANOJ KUMAR OHRI, J SEPTEMBER 16, 2020 na