Kerala High Court
Paragon Steels Pvt Ltd vs State Of Kerala on 1 August, 2025
2025:KER:57404
WP(C) NO.32908 OF 2023
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947
WP(C) NO. 32908 OF 2023
PETITIONER/S:
PARAGON STEELS PVT LTD.,
336/2, NEAR NIDA, KANJIKKODE,
PALAKKAD - 678 621 REPRESENTED BY ITS GENERAL
MANAGER MUHAMMED SALIM,
AGED 48 YEARS S/O.MUTHU RAWTHAR (LATE)
MULLAKKAL HOUSEM GREEN VALLEY COLONY,
KANJIKKODE WEST, PALAKKAD, PIN - 678623
BY ADVS.
SRI.S.SUJIN
SMT.NITA.N.S.
SMT.T.N.GIRIJA
SHRI.N.BHARAT
SHRI.B.BILWIN
SMT.KEERTHI M.
SMT.POOJA SURENDRAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT COLLECTOR,
KENATHUPARAMBU, KUNATHURMEDU, PALAKKAD
DISTRICT, PIN - 678013
3 THE DEPUTY TAHSILDAR (REVENUE RECOVERY),
PALAKKAD, PIN - 678001
2025:KER:57404
WP(C) NO.32908 OF 2023
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4 SPECIAL OFFICER (REVENUE),
KERALA STATE ELECTRICITY BOARD,
VYDUTHIBHAVANAM, PATTOM,TRIVANDRUM,
PIN - 695004
BY ADVS.
SRI.RIJI RAJENDRAN
SRI.AJIT JOY
SRI.ANEESH JAMES
SMT.SURYA BINOY, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.08.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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WP(C) NO.32908 OF 2023
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JUDGMENT
In view of the withdrawal memo filed by the learned counsel for the petitioner dated 16th July, 2025, this writ petition is dismissed as withdrawn.
SD/-
MOHAMMED NIAS C.P., JUDGE JJ