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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(a) in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

(a)require any person to furnish to such authority as may be specified in the order such information in his possession relating to the property as may be so specified;