Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Birsa Munda Tribal University Act, 2017

(2)The qualifications, salary, allowances, emoluments, other perks and facilities and terms and conditions of service of die Finance and Accounts Officer shall be such as may be determined by the State Government