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State of Mizoram - Section

Section 9 in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

9. University open to all classes, castes, creed, religion language and gender.

- The University shall be open to all persons irrespective of class, caste, creed, religion, language or gender :Provided that nothing in this section shall be deemed to require the University from making special provisions for admission to students of the State.