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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(20) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(20)He/She shall intimate Junior Engineer of the Panchayat Committee about the completion of plans within one week from the date of completion and obtain the completion certificate within one month.