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Tripura High Court

Subham Dey vs The State Of Tripura & 3 Ors on 15 November, 2018

Bench: Sanjay Karol, Arindam Lodh

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                         HIGH COURT OF TRIPURA
                               AGARTALA

                              WA 45 OF 2014
Subham Dey

                                                         ----Appellant(s)
                                    Versus
The State of Tripura & 3 Ors.

                                                         ----Respondent(s)

For Appellant(s) : Mr. Sankar Deb, Sr. Advocate.

For Respondent(s) : Mr. Arun Kanti Bhowmik, Advocate General, Mr. Mangal Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL HON'BLE MR.JUSTICE ARINDAM LODH Order 15/11/2018 At the request of learned Additional G.A., the matter is adjourned.

List the matter on 22.11.2018.

(ARINDAM LODH), J (SANJAY KAROL),CJ.

S.ghosh