Tripura High Court
Subham Dey vs The State Of Tripura & 3 Ors on 15 November, 2018
Bench: Sanjay Karol, Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WA 45 OF 2014
Subham Dey
----Appellant(s)
Versus
The State of Tripura & 3 Ors.
----Respondent(s)
For Appellant(s) : Mr. Sankar Deb, Sr. Advocate.
For Respondent(s) : Mr. Arun Kanti Bhowmik, Advocate General, Mr. Mangal Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL HON'BLE MR.JUSTICE ARINDAM LODH Order 15/11/2018 At the request of learned Additional G.A., the matter is adjourned.
List the matter on 22.11.2018.
(ARINDAM LODH), J (SANJAY KAROL),CJ.
S.ghosh