Section 46(7)(c) in The M.P. Civil Services (Pension) Rules, 1976

[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(7)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)

(i)The Head of Office may authorise his subordinate Gazetted Officers to countersign the nomination forms of Non-Gazetted Government servants.

(ii)Suitable entry regarding receipt of nomination shall be made in the service book of Government servant.]