Delhi High Court
Satish Chandra Prabhakar, Ex Cpl ... vs Union Of India & Ors. on 24 November, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 24th November , 2020.
+ W.P. (C) 7716/2020
SATISH CHANDRA PRABHAKAR & ORS. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.98/2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
NOVEMBER 24th, 2020 'pp' W.P.(C) 7716/2020 Page 1 of 1