Section 36 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
36. Duration of speeches.
- Ordinarily, a member moving any resolution or other motion shall be allowed to speak up to ten minutes, and a member moving an amendment or taking part in the debate up to five minutes :Provided that the Adhyaksha may reduce or increase the time prescribed herein according as the occasion may demand.
