Section 227 in The Punjab Motor Vehicles Rules, 1989
227. Co-opting of persons during inquiry
. [Sections 169 and 176(2)(b)] - (1) The Claims Tribunal may, if it thinks fit, co-opt one or more persons possessing special knowledge with respect to any matter relevant to the inquiry.(2)The remuneration, if any to be paid to the person co-opted shall in every case be determined by the Claims Tribunal.
