Section 11(1)(c) in Haryana Zila Parishad Primary Education Service Rules, 2003

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State of Haryana - Subsection

Section 11(1)(c) in Haryana Zila Parishad Primary Education Service Rules, 2003

(c)in the case of member appointed by promotion or by transfer, seniority shall be determined according to the seniority of such members in the appointments from which they were promoted or transferred; and

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State of Haryana - Subsection

Section 11(1)(c) in Haryana Zila Parishad Primary Education Service Rules, 2003