Gujarat High Court
Arvind Mills Ltd. vs Bharat Heavy Electrical Ltd. on 3 March, 2020
Author: N.V.Anjaria
Bench: N.V.Anjaria, Ashokkumar C. Joshi
C/FA/1180/2007 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1180 of 2007
With
R/CROSS OBJECTION NO. 29 of 2009
In
FIRST APPEAL NO. 1180 of 2007
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ARVIND MILLS LTD.
Versus
BHARAT HEAVY ELECTRICAL LTD.
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Appearance:
MR.PARTH CONTRACTOR(7150) for the Appellant(s) No. 1
MR KM PATEL(629) for the Defendant(s) No. 1
MR.VARUN K.PATEL(3802) for the Defendant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 03/03/2020
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE N.V.ANJARIA) Registry to ensure that the Record & Proceedings shall reach this court before the next date of posting of the appeal invariably since the appeal belongs to the year 2007.
Stand over to 27.3.2020.
(N.V.ANJARIA, J) (DR. ASHOKKUMAR C. JOSHI,J) KAUSHIK D. CHAUHAN Page 1 of 1 Downloaded on : Wed Mar 04 00:28:35 IST 2020