Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Arvind Mills Ltd. vs Bharat Heavy Electrical Ltd. on 3 March, 2020

Author: N.V.Anjaria

Bench: N.V.Anjaria, Ashokkumar C. Joshi

           C/FA/1180/2007                                      ORDER



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/FIRST APPEAL NO. 1180 of 2007
                                  With
                     R/CROSS OBJECTION NO. 29 of 2009
                                   In
                       FIRST APPEAL NO. 1180 of 2007
==========================================================
                            ARVIND MILLS LTD.
                                  Versus
                       BHARAT HEAVY ELECTRICAL LTD.
==========================================================
Appearance:
MR.PARTH CONTRACTOR(7150) for the Appellant(s) No. 1
MR KM PATEL(629) for the Defendant(s) No. 1
MR.VARUN K.PATEL(3802) for the Defendant(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 03/03/2020
                            ORAL ORDER

(PER : HONOURABLE MR.JUSTICE N.V.ANJARIA) Registry to ensure that the Record & Proceedings shall reach this court before the next date of posting of the appeal invariably since the appeal belongs to the year 2007.

Stand over to 27.3.2020.

(N.V.ANJARIA, J) (DR. ASHOKKUMAR C. JOSHI,J) KAUSHIK D. CHAUHAN Page 1 of 1 Downloaded on : Wed Mar 04 00:28:35 IST 2020