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Union of India - Section

Section 43 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

43.

-2909.49A change to sub-heading 2909.43 through 2909.49 from any other heading.
2910.30A change to sub-heading 2910.30 from any other heading.
2910.90A change to sub-heading 2910.90 from any other heading.
2912.19A change to sub-heading 2912.19 from any other heading.