Section 2(1) in The Chhattisgarh Tonahi Pratadna Nivaran Act, 2005
(1)"Tonahi" means person indicated by any person or persons that he will harm or possesses power to harm or thereby he intends to harm any other person or persons or society or animal or living things by black magic, evil eye or by any other means, whether known as Dayan, Tonaha or by any other names;
