Section 22H in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956
22H. Monthly statements by Tehsildar.
- The Tehsildar shall send monthly statement of issue of bonds and cash payment made, to the Collector specifying the name of claimant Jagirdar, amount and specific at bond or bonds issued and cash payments made in each case, along with the stamped receipts for delivery of bonds.
