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Union of India - Section

Section 17 in Sovereign Gold Bond Scheme 2019-20

17. Transfer of Gold Bonds.

- The Gold Bonds issued in the form of Stock Certificate are transferable by execution of an Instrument of transfer as in Form 'F', in accordance with the provisions of the Government Securities Act, 2006 (38 of 2006) and the Government Securities Regulations, 2007, published in part III, Section 4 of the Gazette of India dated the 1st December 2007.