Supreme Court - Daily Orders
North Delhi Municipal Corp. vs Unit Construction P.Ltd. . on 9 December, 2014
ITEM NO.53 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 1380/2014
NORTH DELHI MUNICIPAL CORP. Petitioner(s)
VERSUS
UNIT CONSTRUCTION P.LTD.& ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 1737/2014
(With Office Report)
Date : 09/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Praveen Swarup,Adv.
For Respondent(s)
Mr. G. S. Chatterjee,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit has been filed on behalf of respondent no.1.
Service is complete in respect of respondent No.2(common) in SLP(C) no. 1380 and 1737 of 2014.
The Ld. Counsel for the petitioner to take fresh steps in respect of respondent No.3 in both SLPs within two weeks.
Signature Not Verified Digitally signed by Hema Joshi Date: 2014.12.12List again on 6.2.2015.
16:48:34 IST Reason:(SURAJIT DEY) Registrar