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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(13) in Uttaranchal School Education Act, 2006

(13)The power conferred by this Section shall be in addition 6, and not in derogation of any powers conferred on- the State Government or the authorized Controller under any other law for the time being in force.