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State of Chattisgarh - Section

Section 13 in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

13. Repeal and Savings.

- Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005, and orders, resolutions, if any in force immediately before the commencement of these rules, are hereby repealed or rescinded as the case may be in respect of matters covered by these rules :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under corresponding provisions of these rules.