(r)'fit person" means-(i)a person or an institution found fit by the competent authority to receive and take care of a child entrusted to its care and protection on terms and conditions to be prescribed by the competent authority;(ii)a place of safety other than the above where a child may be lodged by the competent authority while his case is being processed.(iii)under no circumstances 'fit person' or place of safety will mean a police station, lockup or an adult jail; and
