Patna High Court - Orders
Prabhat Kumar Singh vs Swati Kumari & Ors on 8 December, 2016
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh, Jitendra Mohan Sharma
Patna High Court MA No.162 of 2015 (02) dt.08-12-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.162 of 2015
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Prabhat Kumar Singh. .... .... Appellant.
Versus
Swati Kumari & Ors. .... .... Respondents.
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Appearance :
For the Appellant/s : Mr. Dhirendra Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
And
HONOURABLE MR. JUSTICE JITENDRA MOHAN SHARMA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH)
02 08-12-2016Issue notice in the admission matter to the respondents by ordinary as well as registered post for which requisites etc. must be filed within two weeks, failing which this memo of appeal shall stand rejected without further reference to a Bench.
List this matter after notices are validly served on the respondents.
(Navaniti Prasad Singh, J.) (Jitendra Mohan Sharma, J.) Trivedi/-
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