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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(B) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(B)the Finance Committee shall-
(i)act as advisory body in all matter relating to the finances of the Board;
(ii)prepare the annual Budget of income and expenditure and submit it to the Board for its approval; and
(iii)perform such other functions as may be prescribed or delegated to it by the Board;