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[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22B(4)(b) in Arunachal Pradesh Municipal Election Rules, 2011

(b)the date for the scrutiny of nominations, which shall be the second day after the last day of making nominations or, if that day is a public holiday, the next day which is not a public holiday :