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[Cites 0, Cited by 0] [Section 2A(4)] [Section 2A] [Entire Act]

State of Kerala - Subsection

Section 2A(4)(b) in Kerala Factories Rules, 1957

(b)has carried out a test, examination and inspection or has acted in a manner inconsistent with the intent or the purpose of this Act or the Rules made thereunder ; or has omitted to act as required under the Act and the Rules made there under ; or