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Madhya Pradesh High Court

Ravi Gurjar vs The State Of Madhya Pradesh on 23 August, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7109 of 2022 (RAVI GURJAR AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 23-08-2022 Shri V.S. Pal, Counsel for the appellants.

Ms. Anjali Gyanani, Counsel for the State. Call for the record.

List after record is received.



     (ROHIT ARYA)                                             (MILIND RAMESH PHADKE)
        JUDGE                                                          JUDGE

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      ABDUR RAHMAN
      2022.08.24
      18:46:28 +05'30'