Madhya Pradesh High Court
Ravi Gurjar vs The State Of Madhya Pradesh on 23 August, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7109 of 2022 (RAVI GURJAR AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 23-08-2022 Shri V.S. Pal, Counsel for the appellants.
Ms. Anjali Gyanani, Counsel for the State. Call for the record.
List after record is received.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
ar
ABDUR RAHMAN
2022.08.24
18:46:28 +05'30'