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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(2)(ii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(ii)Where the total population of Scheduled Castes and Scheduled Tribes in the district is less than fifty per cent, twenty five percent of seats of President of Janpad Panchayat within the district shall be reserved for Other Backward Classes.