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[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(d) in The Coal Mines Regulations, 2011

(d)the wet bulb temperature in any working place does not exceed 33.5 degrees centigrade and where the wet bulb temperature exceeds 30.5 degrees centigrade, arrangements are made to ventilate the same with a current of air moving at a speed of not less than one metre per second,