Madhya Pradesh High Court
Radhasoami Satsang Sabha Dayalbag Agra vs The State Of Madhya Pradesh on 14 February, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6490 of 2015 (RADHASOAMI SATSANG SABHA DAYALBAG AGRA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-02-2023 Parties through their counsel.
List this matter tomorrow i.e. 15.2.2023 at 2:15 PM.
(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 2/14/2023 5:33:55 PM