Supreme Court - Daily Orders
Jaipal Singh Sharma Trust vs Union Of India on 20 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.46 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29744/2018
(Arising out of impugned final judgment and order dated 31-07-2018
in WP(C) No. 6825/2018 passed by the High Court Of Delhi At New
Delhi)
JAIPAL SINGH SHARMA TRUST & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for permission to file the SLP without a c/c as
well as plain copy of the impugned order and for permission to file
lengthy list of dates and for exemption from filing c/c as well as
plain copy of the impugned order)
Date : 20-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Dhurav Mehta, Sr. Adv.
Mr. Gaurav Bhatia, AOR
Mr. Utkarsh Jaiswal, Adv.
Mr. Abhishek Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, learned Senior Counsel appearing for the petitioners prays for withdrawal of this petition.
Prayer is allowed.
Accordingly, the special leave petition is dismissed as withdrawn.
(SANJAY KUMAR-II) Signature Not Verified (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Digitally signed by SANJAY KUMAR Date: 2018.08.20 ASSISTANT REGISTRAR 16:25:50 IST Reason: