Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(h) in The West Bengal Housing Industry Regulation Act, 2017 (h)to perform such other functions as may be entrusted to the Authority by the State Government as may be necessary to carry out the provisions of this Act.
