Section 3(h) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
(h)[ "Declaration" means the instrument to be submitted under Section 14, containing full and true particulars mentioned therein and such declaration as may be lawfully amended, from time to time.] [Substituted by Andhra Pradesh Apartments (Promotion of Construction and Ownership) (Amendment) Act, 1993.]
