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State of Telangana - Section

Section 40 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

40. Teaching.

(1)Subject to the provisions of this Act, teaching in the University shall include Bachelor's, Master's and Doctoral Degree Programme and short-term Diploma Courses in the disciplines of Horticulture/Agriculture, Forestry and other allied sciences, as may be prescribed.
(2)Teaching programmes may be based on modern system of "Horticultural Education" with the objective of producing competent and practical oriented graduates and post graduates to handle production, management, research, extension and teaching work.
(3)The existing colleges and teaching units along with the facilities and the budgets in the field of Horticulture etc., in the Government Departments shall be transferred to the University with effect from such date as the Government may notify.