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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(3)A copy of the application shall also be sent to the Deputy Commissioner of Police (Traffic) in the twin cities of Hyderabad (Hyderabad & Secunderabad), Cyberabad, Vijayawada and Visakhapatnam and elsewhere to the concerned Superintendents of Police, who shall remit it to the licensing authority with objections, if any.