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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Ankush Sharma vs . Hrtc on 16 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Ankush Sharma vs. HRTC .

CWP No. 844/2023

16.3.2023 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.

Mr. Virbahadur Verma, Advocate, for the respondent.

CWP No. 844/2023

Notice. Mr. Virbahadur Verma, Advocate, appears and waives service of notice on behalf of the respondent.

Reply within four weeks. List on 20.4.2023.

CMP No. 1704/2023

No ground is made out for interim relief at this stage. Application stands disposed of.

CMP No. 1705/2023

The application is disposed of with a direction to the petitioner/applicant to file translated copy of Annexures in question within a period of four weeks.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 16.3.2023 (pankaj) ::: Downloaded on - 16/03/2023 20:43:26 :::CIS