Himachal Pradesh High Court
Ankush Sharma vs . Hrtc on 16 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 844/202316.3.2023 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mr. Virbahadur Verma, Advocate, for the respondent.
CWP No. 844/2023Notice. Mr. Virbahadur Verma, Advocate, appears and waives service of notice on behalf of the respondent.
Reply within four weeks. List on 20.4.2023.
CMP No. 1704/2023No ground is made out for interim relief at this stage. Application stands disposed of.
CMP No. 1705/2023The application is disposed of with a direction to the petitioner/applicant to file translated copy of Annexures in question within a period of four weeks.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 16.3.2023 (pankaj) ::: Downloaded on - 16/03/2023 20:43:26 :::CIS