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[Cites 0, Cited by 0] [Section 1971] [Entire Act]

State of Haryana - Subsection

Section 1971(17) in The Punjab State Aid to Industries Rules, 1936

(17)Any other information not covered above.I/We declare that the statements made/particulars given above are true and correct to the best of my/our knowledge and belief.Signature of the applicant.Form 'W'(See rules 38 and 39 and 40)Certificates