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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 59(1)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)the structure of the debenture in terms of coupon, conversion, redemption, or otherwise.